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[Cites 0, Cited by 0] [Section 142(1)] [Section 142] [Entire Act]

State of Karnataka - Subsection

Section 142(1)(iii) in Karnataka Municipalities Act, 1964

(iii)[***] [Omitted by Act 21 of 1979 w.e.f. 31-3.1979.] toll payable on demand;