Section 2(o) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973
(o)"planning area" means any area declared to be a planning area under this Act and [non-planning area shall be construed accordingly] [Inserted by M.P. Act No. 4 of 1983 (w.e.f. 19-11-1982).];
