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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of West Bengal - Subsection

Section 2A(h) in West Bengal Municipal (Building) Rules, 2007

(h)"Storage building" means, any building or part thereof used primarily for the storage or sheltering of goods, wares or merchandise as in warehouses, such building shall include cold storage's, freight depots, transit sheds, store houses, public garages, hangars, truck terminals, grain elevators, barns and stables;