Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Telangana - Subsection Section 9(c) in Telangana State District Mineral Foundation (Trust) Rules, 2015 (c)Not more than five per cent shall be spent for paying the salary and allowance to ombudsman and for running ombudsman office;
