Orissa High Court
Kumuda Panda And Another vs Commissioner Of Consolidation on 30 August, 2022
Author: Chittaranjan Dash
Bench: Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No. 123 of 2013
Kumuda Panda and another .... Appellants
None
-versus-
Commissioner of Consolidation, .... Respondents
Orissa, Cuttak and others
Mr. Debakanta Mohanty
Additional Government Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE CHITTARANJAN DASH
ORDER
Order No. 30.08.2022
02. 1. None appears for the Appellants.
2. The writ appeal is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice (Chittaranjan Dash) Judge M. Panda/S. Behera