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[Cites 0, Cited by 0] [Section 3(12)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(12)(a1) in The Karnataka General Clauses Act, 1899

(a1)[ a Karnataka Act,] [Adapted by the Karnataka Adaptation of Laws Order, 1973 w.e.f. 1.11.1973]