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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(iii) in The Orissa State Electricity Board Employee's Provident Fund Rules, 1965

(iii)Dearness Allowance including the cash value of any food concession and retaining allowance (if any actually drawn during the whole month whether paid on daily, weekly, fortnightly or monthly basis: