Bombay High Court
Sameer S/O. Sureshchandra Tripathi vs State Of Maharashtra Thr. P.S.O. ... on 9 January, 2019
Author: Z.A.Haq
Bench: Z.A. Haq
1 apl613.18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CRIMINAL APPLICATION (APL) NO.613 OF 2018
(SAMEER SURESHCHANDRA TRIPATHI...VS.. STATE OF MAH. THR PSO DHANTOLI & ANR.)
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri A.J.Mirza, Adv. h/f. Shri Masood Shareef, Adv. for Applicant.
Shri V.P. Maldhure, A.P.P. for Non-applicant No.1.
Ms Gayatri B. Dharmadhikari, Adv. h/f. Shri C.B.Dharmadhikari, Adv. for
Non-applicant No.2.
CORAM : Z.A.HAQ, J.
DATED : JANUARY 09, 2019.
Shri A.J. Mirza, Advocate states that connected matter i.e. Criminal Application (APL) No.612 OF 2018 was listed on 4th January 2019 and it is now fixed on 11th January 2019. He prays that this application be also taken up on 11th January 2019 along with Criminal Application (APL) No. 612 of 2018.
Registry is directed to list both the Criminal Applications on 11th January 2019.
JUDGE RRaut..
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