Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(8) in Rajasthan Habitual Offenders Rules, 1955

(8)register of visitor to [registered settlement] [Substituted by ibid] in form No. 23;