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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(a) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(a)Central After-care Homes-(i) Each Central After-care Home shall have a Superintendent, a Case Worker, a nurse and such other clerical and other staff as may be decided by the State Government.