Section 8(1) in Himachal Pradesh Official Language Act, 1975
(1)The Punjab Official Language Act, 1960, 28 of 1960 in its application to the areas added to Himachal Pradesh under section 5 of the Punjab Re-organisation Act, 1966 (31 of 1966) and the Himachal Pradesh Languages (Bills and Acts) Act, 1952 (2 of 1953) as in force in the areas comprised in Himachal Pradesh immediately before 1st November, 1966 are hereby repealed.
