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[Cites 1, Cited by 4]

Supreme Court - Daily Orders

The State Of Maharashtra vs Parvatibai Shankar Keni Since Deceased ... on 20 July, 2018

Bench: Arun Mishra, S. Abdul Nazeer

                                               1


                                  IN THE SUPREME COURT OF INDIA
                                 CIVIL APPELLATE    JURISDICTION

                                CIVIL APPEAL No(s).6901-6902   OF 2018
                         (Arising out of SLP(C ) Nos.19478-79 OF 2018)
                                                     (Diary No(s). 42084/2017)


     THE STATE OF MAHARASHTRA                                      Appellant(s)


                                             VERSUS


     PARVATIBAI SHANKAR KENI SINCE DECEASED THROUGH
     LEGAL REPRESENTATIVES & ORS.                             Respondent(s)


                                             WITH

                                 CIVIL APPEAL No(s). 6903 OF 2018
                         (Arising out of SLP(C ) No. 19482 OF 2018)
                                                      (Diary No(s).9000/2017)
                                             WITH

                                CIVIL APPEAL No(s). 6904 OF 2018
                         (Arising out of SLP(C ) No.19485 OF 2018)
                                                      (Diary No(s).9003/2017)
                                             WITH

                                 CIVIL APPEAL No(s).6905 OF 2018
                         (Arising out of SLP(C ) No. 19486 OF 2018)
                                                      (Diary No(s).9004/2017)
                                             WITH

                                CIVIL APPEAL No(s). 6906   OF 2018
                         (Arising out of SLP(C ) No. 19487 OF 2018)
                                                      (Diary No(s).9006/2017)


                                             WITH

                               CIVIL APPEAL No(s). 6907-09 OF 2018
Signature Not Verified
                         (Arising out of SLP(C ) Nos. 19489-91 OF 2018)
Digitally signed by
NEELAM GULATI
Date: 2018.07.28
                                                      (Diary No(s).11586/2017)
12:25:04 IST
Reason:
                      2


                    WITH

      CIVIL APPEAL No(s). 6910-13 OF 2018
(Arising out of SLP(C) Nos. 19494-97 OF 2018)
                            (Diary No(s).11587/2017)
                    WITH

      CIVIL APPEAL No(s). 6914-17 OF 2018
(Arising out of SLP(C ) Nos. 19500-503 OF 2018)
                            (Diary No(s).11588/2017)
                    WITH

       CIVIL APPEAL No(s).6918-21 OF 2018
(Arising out of SLP(C) Nos.19504-07 OF 2018)
                             (Diary No(s).11589/2017)
                    WITH

      CIVIL APPEAL No(s). 6922-25 OF 2018
(Arising out of SLP(C) No.19509-12 OF 2018)
                             (Diary No(s).11590/2017)
                    WITH

      CIVIL APPEAL No(s).6926-29 OF 2018
(Arising out of SLP(C) Nos.19513-16 OF 2018)
                            (Diary No(s).11591/2017)
                    WITH

       CIVIL APPEAL No(s). 6930 OF 2018
(Arising out of SLP(C) No.19517 OF 2018)
                            (Diary No(s).11592/2017)
                    WITH

     CIVIL APPEAL No(s). 6931-6932 OF 2018
(Arising out of SLP(C) Nos.19519-20 OF 2018)
                            (Diary No(s).11593/2017)
                    WITH

       CIVIL APPEAL No(s). 6933 OF 2018
(Arising out of SLP(C) No. 19522 OF 2018)
                            (Diary No(s).11858/2017)


                    WITH

     CIVIL APPEAL No(s). 6934-35   OF 2018
(Arising out of SLP(C) Nos.19523-24 OF 2018)
                            (Diary No(s).11859/2017)
                      3

                    WITH

      CIVIL APPEAL No(s). 6936-37 OF 2018
(Arising out of SLP(C) Nos.19540-41 OF 2018)
                             (Diary No(s).11862/2017)
                    WITH

      CIVIL APPEAL No(s).6938-39 OF 2018
(Arising out of SLP(C) Nos.19542-43 OF 2018)
                            (Diary No(s).11864/2017)
                    WITH

      CIVIL APPEAL No(s). 6940-42 OF 2018
(Arising out of SLP(C ) Nos.19544-46   OF 2018)
                            (Diary No(s).11865/2017)
                    WITH

      CIVIL APPEAL No(s). 6943-44 OF 2018
(Arising out of SLP(C) Nos.19547-48 OF 2018)
                             (Diary No(s).11867/2017)
                    WITH

      CIVIL APPEAL No(s).6945-48 OF 2018
(Arising out of SLP(C) Nos.19549-52 OF 2018)
                            (Diary No(s).11868/2017)
                    WITH

      CIVIL APPEAL No(s). 6949-50 OF 2018
(Arising out of SLP(C) Nos.19553-54 OF 2018)
                             (Diary No(s).11869/2017)
                    WITH

      CIVIL APPEAL No(s). 6951-54 OF 2018
(Arising out of SLP(C)Nos.19555-58 OF 2018)
                             (Diary No(s).12294/2017)
                    WITH

       CIVIL APPEAL No(s). 6955 OF 2018
(Arising out of SLP(C ) No. 19559 OF 2018)
                            (Diary No(s).12305/2017)


                    WITH

       CIVIL APPEAL No(s). 6956 OF 2018
(Arising out of SLP(C) No. 19560 OF 2018)
                            (Diary No(s).12307/2017)
                      4


                    WITH

      CIVIL APPEAL No(s). 6957-61 OF 2018
(Arising out of SLP(C ) Nos.19561-65 OF 2018)
                             (Diary No(s).12308/2017)
                    WITH

      CIVIL APPEAL No(s). 6962-64 OF 2018
(Arising out of SLP(C) Nos.19566-68 OF 2018)
                             (Diary No(s).12310/2017)
                    WITH

      CIVIL APPEAL No(s). 6965-67 OF 2018
(Arising out of SLP(C ) Nos.19569-71 OF 2018)
                             (Diary No(s).12312/2017)
                    WITH

        CIVIL APPEAL No(s). 6968 OF 2018
(Arising out of SLP(C ) No. 19572 OF 2018)
                             (Diary No(s).12314/2017)
                    WITH

      CIVIL APPEAL No(s). 6969-72 OF 2018
(Arising out of SLP(C ) Nos.19573-76 OF 2018)
                            (Diary No(s).12316/2017)


                    WITH

      CIVIL APPEAL No(s). 6973-74 OF 2018
(Arising out of SLP(C ) Nos.19577-78 OF 2018)
                            (Diary No(s).12490/2017)
                    WITH

      CIVIL APPEAL No(s). 6975-77 OF 2018
(Arising out of SLP(C )Nos. 19586-88 OF 2018)
                            (Diary No(s).12494/2017)
                    WITH

      CIVIL APPEAL No(s). 6978-79 OF 2018
(Arising out of SLP(C )Nos.19589-90 OF 2018)
                            (Diary No(s).12498/2017)


                    WITH

      CIVIL APPEAL No(s). 6980-81 OF 2018
(Arising out of SLP(C ) Nos.19591-92 OF 2018)
                             (Diary No(s).12500/2017)
                      5

                    WITH

      CIVIL APPEAL No(s). 6982-83 OF 2018
(Arising out of SLP(C ) Nos.19593-94    OF 2018)
                             (Diary No(s).12501/2017)
                    WITH

      CIVIL APPEAL No(s).6984-85 OF 2018
(Arising out of SLP(C ) Nos.19596-97 OF 2018)
                            (Diary No(s).12583/2017)

                    WITH

      CIVIL APPEAL No(s). 6997-98 OF 2018
(Arising out of SLP(C) Nos.19616-17 OF 2018)
                             (Diary No(s).12585/2017)
                    WITH

      CIVIL APPEAL No(s). 7006-07 OF 2018
(Arising out of SLP(C) Nos.19627-28 OF 2018)
                             (Diary No(s).12586/2017)
                    WITH

       CIVIL APPEAL No(s). 7010 OF 2018
(Arising out of SLP(C) No. 19631 OF 2018)
                            (Diary No(s).12589/2017)
                    WITH

      CIVIL APPEAL No(s). 7013-14 OF 2018
(Arising out of SLP(C) Nos.19634-35 OF 2018)
                             (Diary No(s).12738/2017)
                    WITH

      CIVIL APPEAL No(s).7019-20 OF 2018
(Arising out of SLP(C) Nos.19642-43 OF 2018)
                            (Diary No(s).12969/2017)


                    WITH

      CIVIL APPEAL No(s).7026-27 OF 2018
(Arising out of SLP(C) Nos.19647-48 OF 2018)
                            (Diary No(s).12972/2017)
                    WITH

      CIVIL APPEAL No(s). 7030-32 OF 2018
(Arising out of SLP(C) Nos.19651-53 OF 2018)
                            (Diary No(s).12973/2017)
                      6


                    WITH

      CIVIL APPEAL No(s).7037-39 OF 2018
(Arising out of SLP(C) Nos.19659-61 OF 2018)
                            (Diary No(s).13751/2017)
                    WITH

      CIVIL APPEAL No(s). 7040-41 OF 2018
(Arising out of SLP(C)Nos.19662-63 OF 2018)
                             (Diary No(s).13753/2017)
                    WITH

      CIVIL APPEAL No(s). 7046-47 OF 2018
(Arising out of SLP(C) Nos. 19669-70 OF 2018)
                             (Diary No(s).13759/2017)
                    WITH

      CIVIL APPEAL No(s). 7071-73 OF 2018
(Arising out of SLP(C) Nos.19712-14 OF 2018)
                             (Diary No(s).13769/2017)
                    WITH

      CIVIL APPEAL No(s). 7074-75 OF 2018
(Arising out of SLP(C) Nos.19715-16 OF 2018)
                             (Diary No(s).27308/2017)
                    WITH

      CIVIL APPEAL No(s). 7077-78 OF 2018
(Arising out of SLP(C) Nos.19718-19 OF 2018)
                             (Diary No(s).27309/2017)
                    WITH

      CIVIL APPEAL No(s). 7080-81 OF 2018
(Arising out of SLP(C) Nos.19720-21 OF 2018)
                            (Diary No(s).27409/2017)


                    WITH

       CIVIL APPEAL No(s).7082-83 OF 2018
(Arising out of SLP(C) Nos.19722-23 OF 2018)
                             (Diary No(s).27414/2017)
                    WITH

       CIVIL APPEAL No(s).7086-87 OF 2018
(Arising out of SLP(C) Nos.19726-27 OF 2018)
                             (Diary No(s).27415/2017)
                      7


                    WITH

      CIVIL APPEAL No(s).7088-89 OF 2018
(Arising out of SLP(C) Nos.19731-32 OF 2018)
                            (Diary No(s).27416/2017)
                    WITH

      CIVIL APPEAL No(s). 6991-92 OF 2018
(Arising out of SLP(C) Nos.19610-11 OF 2018)
                             (Diary No(s).27417/2017)

                    WITH

      CIVIL APPEAL No(s). 6993-96 OF 2018
(Arising out of SLP(C) Nos.19612-15 OF 2018)
                            (Diary No(s).27418/2017)
                    WITH

     CIVIL APPEAL No(s). 6999-7000 OF 2018
(Arising out of SLP(C) Nos.19620-21 OF 2018)
                             (Diary No(s).27419/2017)
                    WITH

       CIVIL APPEAL No(s).7002-03 OF 2018
(Arising out of SLP(C)Nos.19622-23 OF 2018)
                             (Diary No(s).27420/2017)
                    WITH

       CIVIL APPEAL No(s).7004-05 OF 2018
(Arising out of SLP(C) Nos.19624-25 OF 2018)
                             (Diary No(s).27985/2017)
                    WITH

      CIVIL APPEAL No(s). 7008-09 OF 2018
(Arising out of SLP(C) Nos.19629-30 OF 2018)
                          (Diary No(s).27987/2017)
                    WITH

      CIVIL APPEAL No(s). 7011-12 OF 2018
(Arising out of SLP(C) Nos.19632-33 OF 2018)
                            (Diary No(s).27988/2017)
                    WITH

      CIVIL APPEAL No(s).7015-16 OF 2018
(Arising out of SLP(C) Nos.19636-37 OF 2018)
                            (Diary No(s).27990/2017)
                      8


                    WITH

      CIVIL APPEAL No(s). 7017-18 OF 2018
(Arising out of SLP(C) Nos.19638-39 OF 2018)
                            (Diary No(s).27991/2017)
                    WITH

      CIVIL APPEAL No(s). 7021-22 OF 2018
(Arising out of SLP(C) Nos.19640-41 OF 2018)
                            (Diary No(s).27992/2017)
                    WITH

      CIVIL APPEAL No(s). 7024-25 OF 2018
(Arising out of SLP(C) Nos.19645-46 OF 2018)
                            (Diary No(s).27993/2017)
                    WITH

      CIVIL APPEAL No(s). 7028-29 OF 2018
(Arising out of SLP(C) Nos.19649-50 OF 2018)
                             (Diary No(s).27994/2017)
                    WITH

      CIVIL APPEAL No(s). 7033-34 OF 2018
(Arising out of SLP(C) Nos.19655-56 OF 2018)
                            (Diary No(s).27996/2017)
                    WITH

      CIVIL APPEAL No(s). 7035-36 OF 2018
(Arising out of SLP(C) Nos.19657-58 OF 2018)
                             (Diary No(s).27997/2017)
                    WITH

     CIVIL APPEAL No(s). 7042-43   OF 2018
(Arising out of SLP(C) Nos.19664-65 OF 2018)
                            (Diary No(s).28000/2017)
                    WITH

     CIVIL APPEAL No(s). 7044-45   OF 2018
(Arising out of SLP(C) Nos.19667-68 OF 2018)
                            (Diary No(s).28002/2017)


                    WITH

      CIVIL APPEAL No(s).7048-49 OF 2018
(Arising out of SLP(C) Nos. 19673-74 OF 2018)
                            (Diary No(s).31535/2017)
                      9

                    WITH

     CIVIL APPEAL No(s).7050-51    OF 2018
(Arising out of SLP(C) Nos. 19675-76 OF 2018)
                            (Diary No(s).31543/2017)
                    WITH

       CIVIL APPEAL No(s).7052-53 OF 2018
(Arising out of SLP(C) Nos. 19678-79 OF 2018)
                             (Diary No(s).31551/2017)
                    WITH

        CIVIL APPEAL No(s).7055 OF 2018
(Arising out of SLP(C ) No. 19683 OF 2018)
                            (Diary No(s).31555/2017)
                    WITH

      CIVIL APPEAL No(s).7056-57 OF 2018
(Arising out of SLP(C) Nos. 19684-85 OF 2018)
                            (Diary No(s).31562/2017)
                    WITH

      CIVIL APPEAL No(s).7058-59 OF 2018
(Arising out of SLP(C) Nos. 19687-88 OF 2018)
                            (Diary No(s).31564/2017)
                    WITH

      CIVIL APPEAL No(s).7060-61 OF 2018
(Arising out of SLP(C) Nos. 19689-90 OF 2018)
                            (Diary No(s).31569/2017)
                    WITH

       CIVIL APPEAL No(s).7062-63 OF 2018
(Arising out of SLP(C) Nos. 19691-92 OF 2018)
                             (Diary No(s).31574/2017)
                    WITH

      CIVIL APPEAL No(s).7064-65 OF 2018
(Arising out of SLP(C) Nos. 19693-94 OF 2018)
                            (Diary No(s).31577/2017)
                    WITH

      CIVIL APPEAL No(s). 7066-67 OF 2018
(Arising out of SLP(C) Nos. 19695-96 OF 2018)
                             (Diary No(s).31583/2017)
                    WITH

       CIVIL APPEAL No(s). 7068   OF 2018
(Arising out of SLP(C) No. 19698    OF 2018)
                             (Diary No(s).32403/2017)
                     10




                    WITH

       CIVIL APPEAL No(s). 7069 OF 2018
(Arising out of SLP(C ) No.19700 OF 2018)
                            (Diary No(s).32404/2017)
                    WITH

        CIVIL APPEAL No(s). 7070 OF 2018
(Arising out of SLP(C ) No. 19702 OF 2018)
                             (Diary No(s).32407/2017)
                    WITH

      CIVIL APPEAL No(s). 7084-85 OF 2018
(Arising out of SLP(C ) Nos.19724-25 OF 2018)
                             (Diary No(s).32409/2017)
                    WITH

     CIVIL APPEAL No(s). 7090-91   OF 2018
(Arising out of SLP(C) Nos.19729-30 OF 2018)
                            (Diary No(s).32411/2017)
                    WITH

        CIVIL APPEAL No(s).7092 OF 2018
(Arising out of SLP(C) No. 19733 OF 2018)
                             (Diary No(s).32412/2017)
                    WITH

        CIVIL APPEAL No(s).7093 OF 2018
(Arising out of SLP(C ) No. 19734 OF 2018)
                             (Diary No(s).32414/2017)
                    WITH

        CIVIL APPEAL No(s).7094 OF 2018
(Arising out of SLP(C ) No.19735     OF 2018)
                             (Diary No(s).32416/2017)
                    WITH

      CIVIL APPEAL No(s). 7095-96 OF 2018
(Arising out of SLP(C) Nos. 19736-37 OF 2018)
                             (Diary No(s).32417/2017)
                    WITH

      CIVIL APPEAL No(s).7097-98 OF 2018
(Arising out of SLP(C) Nos. 19738-39 OF 2018)
                            (Diary No(s).34934/2017)
                    WITH
                     11

     CIVIL APPEAL No(s).7099-7102 OF 2018
(Arising out of SLP(C) Nos. 19740-43 OF 2018)
                            (Diary No(s).34936/2017)
                    WITH

      CIVIL APPEAL No(s).7103-04 OF 2018
(Arising out of SLP(C) Nos. 19744-45 OF 2018)
                            (Diary No(s).34938/2017)
                    WITH

      CIVIL APPEAL No(s). 7105-06 OF 2018
(Arising out of SLP(C) Nos. 19746-47 OF 2018)
                             (Diary No(s).34939/2017)
                    WITH

      CIVIL APPEAL No(s). 7107-08 OF 2018
(Arising out of SLP(C) Nos. 19748-49 OF 2018)
                             (Diary No(s).34940/2017)
                    WITH

        CIVIL APPEAL No(s).7109 OF 2018
(Arising out of SLP(C) No. 19750 OF 2018)
                             (Diary No(s).34942/2017)
                    WITH

        CIVIL APPEAL No(s).7110 OF 2018
(Arising out of SLP(C) No.19751 OF 2018)
                             (Diary No(s).34943/2017)
                    WITH

       CIVIL APPEAL No(s). 7111   OF 2018
(Arising out of SLP(C) No. 19752     OF 2018)
                             (Diary No(s).34944/2017)
                    WITH

      CIVIL APPEAL No(s). 7112-13 OF 2018
(Arising out of SLP(C) Nos.19753-54 OF 2018)
                            (Diary No(s).34946/2017)
                    WITH

      CIVIL APPEAL No(s).7114-15 OF 2018
(Arising out of SLP(C)Nos.19756-57 OF 2018)
                            (Diary No(s).41049/2017)
                    WITH

       CIVIL APPEAL No(s).7130-31 OF 2018
(Arising out of SLP(C) Nos. 19785-86 OF 2018)
                             (Diary No(s).41057/2017)
                     WITH
     CIVIL APPEAL No(s). 7116-17 OF 2018
                     12

(Arising out of SLP(C ) Nos.19759-60 OF 2018)
                            (Diary No(s).41090/2017)
                    WITH

     CIVIL APPEAL No(s). 7118-19   OF 2018
(Arising out of SLP(C) Nos.19765-66 OF 2018)
                            (Diary No(s).41099/2017)
                    WITH

       CIVIL APPEAL No(s). 7120 OF 2018
(Arising out of SLP(C) No. 19767 OF 2018)
                            (Diary No(s).42067/2017)

                    WITH
     CIVIL APPEAL No(s). 7121-22 OF 2018
(Arising out of SLP(C) Nos.19768-69 OF 2018)
                             (Diary No(s).42074/2017)

                    WITH

      CIVIL APPEAL No(s). 7123-24 OF 2018
(Arising out of SLP(C) Nos.19770-71 OF 2018)
                             (Diary No(s).42081/2017)
                    WITH

      CIVIL APPEAL No(s). 7125-26 OF 2018
(Arising out of SLP(C) Nos.19772-73 OF 2018)
                             (Diary No(s).17103/2018)

                    WITH
     CIVIL APPEAL No(s). 7134-35 OF 2018
(Arising out of SLP(C) Nos.19790-91 OF 2018)
                             (Diary No(s).12492/2017)
                    WITH

      CIVIL APPEAL No(s).7136-37 OF 2018
(Arising out of SLP(C ) Nos.19792-93   OF 2018)
                            (Diary No(s).11861/2017)


                    WITH

        CIVIL APPEAL No(s).7138 OF 2018
(Arising out of SLP(C) No. 19794   OF 2018)
                            (Diary No(s).12303/2017)
                                13

                           O R D E R

Permission to file SLPs is granted.

Delay condoned.

Leave granted.

We are not burdening the respondents by issuing notice as there are similar matters which have already been remitted by this Court to the High Court.

In view of the decision rendered on 31st October, 2017 in C.A. Nos. 1564-1565 of 2016 etc. (Babibai Babu Patil vs. The State of Maharashtra & Ors.), the cases are remitted to the High court.

The impugned judgment and order is set aside.

In case the respondents are aggrieved by this order, they are free to file appropriate application before this Court.

With the aforesaid observation, the appeals are disposed of.

................J. (ARUN MISHRA) ................J. (S. ABDUL NAZEER)NEW DELHI;

JULY 20, 2018
                                14

ITEM NO.7+61            COURT NO.8                SECTION IX

               S U P R E M E C O U R T O F     I N D I A
                       RECORD OF PROCEEDINGS

SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42084/2017 (Arising out of impugned final judgment and order dated 02& 06-07- 2015 in COS No. 13504/2008 06-07-2015 in FA No. 483/2008 passed by the High Court Of Judicature At Bombay) THE STATE OF MAHARASHTRA Petitioner(s) VERSUS PARVATIBAI SHANKAR KENI SINCE DECEASED THROUGH LEGAL REPRESENTATIVES & ORS. Respondent(s) (FOR ADMISSION and I.R. and IA No.89615/2018-CONDONATION OF DELAY IN FILING and IA No.89616/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.89622/2018-EXEMPTION FROM FILING O.T. and IA No.89624/2018-CONDONATION OF DELAY IN REFILING ) WITH Diary No(s). 9000/2017 (IX) (FOR PERMISSION TO FILE SLP/TP ON IA 84986/2018 FOR CONDONATION OF DELAY IN FILING ON IA 84987/2018 FOR CONDONATION OF DELAY IN REFILING ON IA 84991/2018 FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 84991/2018 FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 84991/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 84992/2018) Diary No(s). 9003/2017 (IX) (FOR PERMISSION TO FILE SLP/TP ON IA 85020/2018 FOR CONDONATION OF DELAY IN FILING ON IA 85021/2018 FOR CONDONATION OF DELAY IN REFILING ON IA 85022/2018 FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 85022/2018 FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 85022/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 85023/2018) Diary No(s). 9004/2017 (IX) ( IA No.86791/2018-CONDONATION OF DELAY IN FILING and IA No.86794/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.86789/2018-PERMISSION TO FILE SLP/TP and IA No.86793/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 9006/2017 (IX) Diary No(s). 11586/2017 (IX) (IA No.78070/2018-CONDONATION OF DELAY IN FILING and IA No.78073/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.78069/2018-PERMISSION TO FILE SLP/TP and IA No.78072/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 11587/2017 (IX) 15 (IA No.79196/2018-CONDONATION OF DELAY IN FILING and IA No.79198/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.79195/2018-PERMISSION TO FILE SLP/TP and IA No.79197/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 11588/2017 (IX) (FOR PERMISSION TO FILE SLP/TP ON IA 84016/2018 FOR CONDONATION OF DELAY IN FILING ON IA 84017/2018 FOR CONDONATION OF DELAY IN REFILING ON IA 84019/2018 FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 84019/2018 FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 84019/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 84021/2018) Diary No(s). 11589/2017 (IX) (IA No.78291/2018-CONDONATION OF DELAY IN FILING and IA No.78290/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.78289/2018-PERMISSION TO FILE SLP/TP and IA No.78292/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 11590/2017 (IX) (IA No.78683/2018-CONDONATION OF DELAY IN FILING and IA No.78682/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.78681/2018-PERMISSION TO FILE SLP/TP and IA No.78684/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 11591/2017 (IX) (IA No.76900/2018-CONDONATION OF DELAY IN FILING and IA No.76899/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.76898/2018-PERMISSION TO FILE SLP/TP and IA No.76902/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 11592/2017 (IX) (IA No.77855/2018-CONDONATION OF DELAY IN FILING and IA No.77854/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.77853/2018-PERMISSION TO FILE SLP/TP and IA No.77856/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 11593/2017 (IX) ( IA No.91957/2018-CONDONATION OF DELAY IN FILING and IA No.91956/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.91953/2018-PERMISSION TO FILE SLP/TP and IA No.91958/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 11858/2017 (IX) (IA No.127950/2017-CONDONATION OF DELAY IN FILING In Connected Case D.N.34940/2017) Diary No(s). 11859/2017 (IX) (IA No.116323/2017-CONDONATION OF DELAY IN FILING In Connected Case D.N.32404/2017) Diary No(s). 11862/2017 (IX) (FOR ADMISSION and I.R. and IA No.87657/2018-CONDONATION OF DELAY IN FILING and IA No.87656/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.87655/2018-PERMISSION TO FILE SLP/TP and IA No.87658/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 11864/2017 (IX) (IA No.116304/2017-CONDONATION OF DELAY IN FILING In Connected Case D.N.32414/2017) Diary No(s). 11865/2017 (IX) (FOR ADMISSION and I.R. and IA No.84377/2018-CONDONATION OF DELAY 16 IN FILING and IA No.84376/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.84375/2018-PERMISSION TO FILE SLP/TP and IA No.84378/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 11867/2017 (IX) (IA No.95311/2017-CONDONATION OF DELAY IN FILING In Connected Case D.N.27309/2017) Diary No(s). 11868/2017 (IX) (FOR PERMISSION TO FILE SLP/TP ON IA 84120/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 84121/2018 FOR CONDONATION OF DELAY IN FILING ON IA 84122/2018 FOR CONDONATION OF DELAY IN REFILING ON IA 84123/2018 FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 84123/2018 FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 84123/2018) Diary No(s). 11869/2017 (IX) (FOR PERMISSION TO FILE SLP/TP ON IA 84006/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 84007/2018 FOR CONDONATION OF DELAY IN FILING ON IA 84008/2018 FOR CONDONATION OF DELAY IN REFILING ON IA 84009/2018 FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 84009/2018 FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 84009/2018) Diary No(s). 12294/2017 (IX) (IA No.79049/2018-CONDONATION OF DELAY IN FILING and IA No.79048/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.79046/2018-PERMISSION TO FILE SLP/TP and IA No.79050/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 12305/2017 (IX) (FOR PERMISSION TO FILE SLP/TP ON IA 85318/2018 FOR CONDONATION OF DELAY IN FILING ON IA 85319/2018 FOR CONDONATION OF DELAY IN REFILING ON IA 85320/2018 FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 85320/2018 FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 85320/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 85321/2018) Diary No(s). 12307/2017 (IX) (FOR PERMISSION TO FILE SLP/TP ON IA 85363/2018 FOR CONDONATION OF DELAY IN REFILING ON IA 85364/2018 FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 85364/2018 FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 85364/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 85365/2018 FOR CONDONATION OF DELAY IN FILING ON IA 85366/2018) Diary No(s). 12308/2017 (IX) ( IA No.87623/2018-CONDONATION OF DELAY IN FILING and IA No.87622/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.87621/2018-PERMISSION TO FILE SLP/TP and IA No.87625/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 12310/2017 (IX) (IA No.78410/2018-CONDONATION OF DELAY IN FILING and IA No.78409/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.78407/2018-PERMISSION TO FILE SLP/TP and IA No.78411/2018-CONDONATION OF DELAY IN REFILING) 17 Diary No(s). 12312/2017 (IX) ( IA No.78036/2018-CONDONATION OF DELAY IN FILING and IA No.78035/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.78034/2018-PERMISSION TO FILE SLP/TP and IA No.78037/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 12314/2017 (IX) (FOR PERMISSION TO FILE SLP/TP ON IA 85445/2018 FOR CONDONATION OF DELAY IN FILING ON IA 85446/2018 FOR CONDONATION OF DELAY IN REFILING ON IA 85447/2018 FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 85447/2018 FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 85447/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 85448/2018) Diary No(s). 12316/2017 (IX) ( IA No.79293/2018-CONDONATION OF DELAY IN FILING and IA No.79292/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.79290/2018-PERMISSION TO FILE SLP/TP and IA No.79294/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 12490/2017 (IX) ( IA No.86940/2018-CONDONATION OF DELAY IN FILING and IA No.86943/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.86942/2018-PERMISSION TO FILE SLP/TP and IA No.86941/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 12494/2017 (IX) (IA No.116360/2017-CONDONATION OF DELAY IN FILING In Connected Case D.N.32417/2017) Diary No(s). 12498/2017 (IX) ( IA No.94048/2018-CONDONATION OF DELAY IN FILING and IA No.94051/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.94047/2018-PERMISSION TO FILE SLP/TP and IA No.94050/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 12500/2017 (IX) Diary No(s). 12501/2017 (IX) (FOR ADMISSION and I.R. and IA No.87165/2018-CONDONATION OF DELAY IN FILING and IA No.87164/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.87163/2018-PERMISSION TO FILE SLP/TP and IA No.87166/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 12583/2017 (IX) (FOR ADMISSION and I.R. and IA No.91123/2018-CONDONATION OF DELAY IN FILING and IA No.91126/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.91115/2018-PERMISSION TO FILE SLP/TP and IA No.91121/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 12585/2017 (IX) ( IA No.90243/2018-CONDONATION OF DELAY IN FILING and IA No.90242/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.90240/2018-PERMISSION TO FILE SLP/TP and IA No.90244/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 12586/2017 (IX) ( IA No.90172/2018-CONDONATION OF DELAY IN FILING and IA No.90171/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.90169/2018-PERMISSION TO FILE SLP/TP and IA No.90173/2018-CONDONATION OF DELAY IN REFILING) 18 Diary No(s). 12589/2017 (IX) Diary No(s). 12738/2017 (IX) ( IA No.92292/2018-CONDONATION OF DELAY IN FILING and IA No.92296/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.92291/2018-PERMISSION TO FILE SLP/TP and IA No.92293/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 12969/2017 (IX) (FOR PERMISSION TO FILE SLP/TP ON IA 85141/2018 FOR CONDONATION OF DELAY IN FILING ON IA 85142/2018 FOR CONDONATION OF DELAY IN REFILING ON IA 85143/2018 FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 85143/2018 FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 85143/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 85145/2018) Diary No(s). 12972/2017 (IX) (FOR ADMISSION and I.R. and IA No.80116/2018-CONDONATION OF DELAY IN FILING and IA No.80118/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.80115/2018-PERMISSION TO FILE SLP/TP and IA No.80117/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 12973/2017 (IX) (FOR ADMISSION and I.R. and IA No.80109/2018-CONDONATION OF DELAY IN FILING and IA No.80111/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.80107/2018-PERMISSION TO FILE SLP/TP and IA No.80110/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 13751/2017 (IX) ([TO BE TAKEN UP ALONGWITH ITEM NO.2 I.E. D. NO.11591/2017]) Diary No(s). 13753/2017 (IX) ( IA No.91270/2018-CONDONATION OF DELAY IN FILING and IA No.91269/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.91268/2018-PERMISSION TO FILE SLP/TP and IA No.91271/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 13759/2017 (IX) ( IA No.90223/2018-CONDONATION OF DELAY IN FILING and IA No.90222/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.90221/2018-PERMISSION TO FILE SLP/TP and IA No.90224/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 13769/2017 (IX) (IA No.78730/2018-CONDONATION OF DELAY IN FILING and IA No.78733/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.78732/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 27994/2017 (IX) (FOR ADMISSION and I.R. and IA No.99017/2017-CONDONATION OF DELAY IN FILING and IA No.99021/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 27417/2017 (IX) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 95093/2017) Diary No(s). 28002/2017 (IX) (FOR ADMISSION and I.R. and IA No.98970/2017-CONDONATION OF DELAY IN FILING and IA No.98971/2017-EXEMPTION FROM FILING C/C OF THE 19 IMPUGNED JUDGMENT) Diary No(s). 31551/2017 (IX) ( IA No.111314/2017-CONDONATION OF DELAY IN FILING and IA No.111315/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 27409/2017 (IX) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 95223/2017) Diary No(s). 27418/2017 (IX) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 95407/2017) Diary No(s). 27987/2017 (IX) (FOR ADMISSION and I.R. and IA No.98981/2017-CONDONATION OF DELAY IN FILING and IA No.98983/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 27308/2017 (IX) ( IA No.84160/2017-CONDONATION OF DELAY IN FILING and IA No.84161/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 27420/2017 (IX) (FOR ADMISSION and I.R. and IA No.84776/2017-CONDONATION OF DELAY IN FILING and IA No.84777/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 28000/2017 (IX) (FOR ADMISSION and I.R. and IA No.99075/2017-CONDONATION OF DELAY IN FILING and IA No.99078/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 32404/2017 (IX) (FOR ADMISSION and I.R. and IA No.116323/2017-CONDONATION OF DELAY IN FILING and IA No.116325/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 26818-26819/2017 (IX) Diary No(s). 27419/2017 (IX) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 95388/2017) Diary No(s). 27309/2017 (IX) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 95313/2017) Diary No(s). 27416/2017 (IX) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 95159/2017) Diary No(s). 27414/2017 (IX) (FOR 20 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 95347/2017) Diary No(s). 27415/2017 (IX) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 95049/2017) Diary No(s). 31574/2017 (IX) ( IA No.111249/2017-CONDONATION OF DELAY IN FILING and IA No.111250/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 27992/2017 (IX) (FOR ADMISSION and I.R. and IA No.99005/2017-CONDONATION OF DELAY IN FILING and IA No.99006/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 27985/2017 (IX) (FOR ADMISSION and I.R. and IA No.98990/2017-CONDONATION OF DELAY IN FILING and IA No.98991/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 27997/2017 (IX) (FOR ADMISSION and I.R. and IA No.99051/2017-CONDONATION OF DELAY IN FILING and IA No.99054/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 27988/2017 (IX) (FOR ADMISSION and I.R. and IA No.99122/2017-CONDONATION OF DELAY IN FILING and IA No.99124/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 27993/2017 (IX) (FOR ADMISSION and I.R. and IA No.99137/2017-CONDONATION OF DELAY IN FILING and IA 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(FOR ADMISSION and I.R. and IA No.111113/2017-CONDONATION OF DELAY IN FILING and IA No.111114/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 32417/2017 (IX) (FOR ADMISSION and I.R. and IA No.116360/2017-CONDONATION OF DELAY IN FILING and IA No.116362/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 32409/2017 (IX) (FOR ADMISSION and I.R. and IA No.116342/2017-CONDONATION OF DELAY IN FILING and IA No.116346/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 32411/2017 (IX) (FOR ADMISSION and I.R. and IA No.116332/2017-CONDONATION OF DELAY IN FILING and IA No.116335/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 32407/2017 (IX) (FOR ADMISSION and I.R. and IA No.116293/2017-CONDONATION OF DELAY IN FILING and IA No.116295/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 32414/2017 (IX) (FOR ADMISSION and I.R. and IA No.116304/2017-CONDONATION OF DELAY IN FILING and IA No.116308/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 32403/2017 (IX) (FOR ADMISSION and I.R. and IA No.116316/2017-CONDONATION OF DELAY IN FILING and IA No.116318/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 32416/2017 (IX) (FOR ADMISSION and I.R. and IA No.116276/2017-CONDONATION OF DELAY IN FILING and IA No.116280/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 34939/2017 (IX) (FOR ADMISSION and I.R. and IA No.127850/2017-CONDONATION OF DELAY IN FILING and IA No.127853/2017-EXEMPTION FROM FILING C/C OF THE 22 IMPUGNED JUDGMENT) Diary No(s). 34934/2017 (IX) (FOR ADMISSION and I.R. and IA No.127945/2017-CONDONATION OF DELAY IN FILING and IA No.127946/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 34942/2017 (IX) ( IA No.127876/2017-CONDONATION OF DELAY IN FILING and IA No.127879/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 32855/2017 (IX) (FOR ADMISSION and I.R. and IA No.127762/2017-CONDONATION OF DELAY IN FILING and IA No.127766/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 34944/2017 (IX) ([TO BE TAKEN UP ALONGWITH ITEM NO. 14 I.E. D.NO.34943/2017]) Diary No(s). 34946/2017 (IX) Diary No(s). 34936/2017 (IX) Diary No(s). 34940/2017 (IX) ([TO BE TAKEN UP ALONGWITH ITEM NO. 14 I.E. D.NO.34943/2017]) Diary No(s). 42081/2017 (IX) ([TO BE TAKEN UP ALONGWITH ITEM NO. 12 I.E. SLP(C)NO.26818- 26819/2017]) Diary No(s). 41049/2017 (IX) (FOR ADMISSION and I.R. and IA No.89839/2018-CONDONATION OF DELAY IN FILING and IA No.89845/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.89846/2018-EXEMPTION FROM FILING O.T. and IA No.89842/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 42067/2017 (IX) (FOR ADMISSION and I.R. and IA No.92397/2018-CONDONATION OF DELAY IN FILING and IA No.92398/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.92399/2018-EXEMPTION FROM FILING O.T. and IA No.92400/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 42074/2017 (IX) (FOR ADMISSION and I.R. and IA No.89380/2018-CONDONATION OF DELAY IN FILING and IA No.89383/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.89384/2018-EXEMPTION FROM FILING O.T. and IA No.89381/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 41057/2017 (IX) (FOR ADMISSION and I.R. and IA No.90463/2018-CONDONATION OF DELAY IN FILING and IA No.90466/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.90470/2018-EXEMPTION FROM FILING O.T. and IA No.90472/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 41090/2017 (IX) (FOR ADMISSION and I.R. and IA No.91904/2018-CONDONATION OF DELAY IN FILING and IA No.91905/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.91906/2018-EXEMPTION FROM FILING O.T. and IA No.91907/2018-CONDONATION OF DELAY IN REFILING) Diary No(s). 41099/2017 (IX) (FOR ADMISSION and I.R. and IA No.88978/2018-CONDONATION OF DELAY IN FILING and IA No.88983/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.88989/2018-EXEMPTION FROM FILING O.T. and IA No.88992/2018-CONDONATION OF DELAY IN REFILING) 23 SLP(C) No. 15853-15854/2018 (IX) (FOR ADMISSION and I.R. and IA No.85323/2018-CONDONATION OF DELAY IN FILING and IA No.85325/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.85322/2018-PERMISSION TO FILE SLP/TP ) (Diary No(s).12492/2017) (Diary No(s).11861/2017) (Diary No(s).12303/2017) Date : 20-07-2018 These petitions were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE S. ABDUL NAZEER For Petitioner(s) Mr. Shekhar Naphade, Sr. Adv.
Mr. R.S. Hegde, Adv.
Mrs. Farhat Jahan Rehmani, Adv. Mr. Shanti Prakash, Mr. Rajeev Singh, AOR Mr. Tushar Mehta, ASG Mr. Nishant Ramakantrao Katneshwarkar, AOR Ms. Suvarna Ganu, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Permission to file SLPs is granted. Delay condoned.
Leave granted.
The appeals are disposed of in terms of the signed order.
Pending application, if any, also stand disposed of.
    (NEELAM GULATI)                  (JAGDISH CHANDER)
  COURT MASTER (SH)                     BRANCH OFFICER
          (SIGNED ORDER IS PLACED ON THE FILE)