Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 371 in Rajasthan Land Revenue (Land Records) Rules, 1957

371.

[Deleted]Note. The programme as detailed above is only meant as a guide and the Collector can alter it to suit the Local Conditions.Inspection of Village Maps & Record