Section 37 in The Rajasthan Indian Medicine Act, 1953
37. Fees for enlistment.
- There shall be paid a fee of ten rupees for entry in a list by the person seeking enlistment:Provided that the practitioners already enlisted at the commencement of this act under Section 18 of the Jaipur Ayurvedic and Unani Tibbi Practitioners Act, 1943, shall be required to pay a fee of two rupees only for such enlistment.
