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[Cites 0, Cited by 1] [Section 81(1)] [Section 81] [Entire Act]

State of Maharashtra - Subsection

Section 81(1)(f) in The Maharashtra Universities Act, 1994

(f)that the strength and qualifications of teaching and non-teaching staff of the affiliated colleges and recognised institutions and the emoluments and the terms and conditions of service of the staff of affiliated colleges shall be such as prescribed by the university and which shall be sufficient to make due provision for courses of study, teaching or training or research, efficiently;