Bombay High Court
Vilas Bhausaheb Laware Thr His Next ... vs Dilip Rajaram Datir And Ors on 17 January, 2020
Author: V.L. Achliya
Bench: V.L. Achliya
1 903-905,907,908-910 F.A.3331...2019
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
903 FIRST APPEAL NO.3331 OF 2018
M/S SHRIRAM GENERAL INSURANCE CO.
LTD., THR ITS BRANCH MANAGER,
AURANGABAD
VERSUS
SUREKHA DATTATRAYA LASHKARE AND ORS
...
Mr. S.G.Chapalgaonkar, Advocate for appellant.
Mr. R.B.Deshpande, Advocate for R - 1 to 6.
...
WITH
904 CIVIL APPLICATION NO.12480 OF 2019
IN FAST/28614/2019
SHILPA SHEKHAR KHER AND ANR
VERSUS
AMARJEET SINGH HARBANS SINGH AND ANR
...
Mr. A.C.Darandale, Advocate for applicant.
...
WITH
905 CIVIL APPLICATION NO.12481 OF 2019
IN FAST/25627/2019
SHAKUNTALABAI HANMANTRAO BIRADAR AND
ORS.
VERSUS
DEVIDAS GANGADHAR PANDHARE AND ANR
...
Mr. A.P.Basarkar, Advocate for applicants.
...
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2 903-905,907,908-910 F.A.3331...2019
WITH
907 CIVIL APPLICATION NO.13654 OF 2019
IN FAST/34526/2019 WITH
CA/13655/2019 IN FAST/34526/2019
HDFC ERGO GENERAL INSURANCE CO.
LTD., THR THE AUTHORIZED
SIGNATORY/MANAGER, AURAN
VERSUS
BHASKAR DNYANOBA KAMBLE @ BHOSALE
AND ANR
...
Mr. S.G.Chapalgaonkar, Advocate for applicant.
...
WITH
908 CIVIL APPLICATION NO.14681 OF 2019
IN FAST/37115/2019
VILAS BHAUSAHEB LAWARE THR HIS NEXT
FRIEND (FATHER) BHAUSAHEB KARBHARI
LAWARE
VERSUS
DILIP RAJARAM DATIR AND ORS
...
Mr. D.A.Bide, Advocate for applicant.
...
WITH
909 CIVIL APPLICATION NO.14683 OF 2019
IN FAST/38456/2019 WITH CA/540/2020
IN FAST/38456/2019
NEW INDIA ASSURANCE CO. LTD., THR
ITS DIVISIONAL MANAGER, AURANGABAD
VERSUS
HIRABAI NAMDEV DUKRE AND ORS
...
Mr. S.G.Chapalgaonkar, Advocate for applicant.
...
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3 903-905,907,908-910 F.A.3331...2019
WITH
910 CIVIL APPLICATION NO.14685 OF 2019
IN FAST/38689/2019
HDFC ERGO GENERAL INSURANCE CO.
LTD., THR THE AUTHORIZED SIGNATORY
AURANGABAD
VERSUS
YOGITA KACHRU PAWAR AND ORS
...
Mr. S.G.Chapalgaonkar, Advocate for applicant.
...
CORAM: V.L. ACHLIYA,J.
DATE : 17/01/2020
...
ORAL ORDER:
1. Await notices to unserved respondents, adjourn to 21/02/2020.
2. S.O. 21/02/2020.
[V.L.ACHLIYA] JUDGE KNP ::: Uploaded on - 20/01/2020 ::: Downloaded on - 10/06/2020 00:45:20 :::