Section 4(2) in The M.P. Govansh Vadh Pratishedh Rules, 2004
(2)Institutions mentioned in sub-rule (1) shall also get grant from marketing committee under clause (iv) of sub-section (3) of Section 17 of the Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 (No. 24 of 1973).
