Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Chattisgarh - Section

Section 28 in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

28. Residence of students. - Every student of the University shall reside in a hostel maintained or recognized by the University under such conditions as may be prescribed by the regulations.