Supreme Court - Daily Orders
Punjab Agro Industries Corporation vs Karamjit Singh on 29 July, 2024
Author: Hima Kohli
Bench: Hima Kohli
DIARY NO. 17964/2024
ITEM NOS. (4 + 64) COURT NO.9 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) DIARY NO. 17964/2024
(Arising out of impugned final judgment and order dated 16-08-2023
in CWP No. 13460/2023 passed by the High Court Of Punjab & Haryana
At Chandigarh)
PUNJAB AGRO INDUSTRIES CORPORATION PETITIONER(S)
VERSUS
KARAMJIT SINGH & ORS. RESPONDENT(S)
(IA No.155950/2024-CONDONATION OF DELAY IN FILING and IA
No.155952/2024-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No.155951/2024-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
WITH
DIARY NOS. 27370/2024 (IV-B)
(FOR ADMISSION and IA No.157743/2024-CONDONATION OF DELAY IN FILING
APPEAL)
DIARY NOS. 18501/2024 (IV-B)
( IA No.153168/2024-CONDONATION OF DELAY IN FILING and IA
No.153170/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.153172/2024-CONDONATION OF DELAY IN REFILING / CURING
THE DEFECTS)
ITEM 64
SPECIAL LEAVE PETITION (CIVIL) DIARY NO. 32128/2024
(FOR ADMISSION and I.R. and IA No.160533/2024-CONDONATION OF DELAY
IN FILING )
WITH
DIARY NO(S). 32105/2024 (IV-B)
( IA No.161575/2024-CONDONATION OF DELAY IN FILING)
Signature Not Verified
DIARY NO(S). 31472/2024 (IV-B)
Digitally signed by
geeta ahuja
( IA No.161782/2024-CONDONATION OF DELAY IN FILING)
Date: 2024.07.29
17:33:55 IST
Reason:
1
DIARY NO. 17964/2024
Date : 29-07-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Petitioner(s)
4 Mr. M. K. Ghosh, Adv.
Ms. Tina Garg, AOR
4.1 Ms. Aishwarya Bhati, A.S.G. (Not present)
Mr. Krishna Kant Dubey, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Ms. Riddhi Jad, Adv.*
Ms. Poornima Singh, Adv.*
4.2 Mr. Ajay Pal, AOR
Mr. Mayank Dahiya, Adv.
Ms. Sugandh Rathor, Adv.
Ms. Priyanka C, Adv.
Mrs. Bhupinder, Adv.
64 - 64.2 Mr. Karan Sharma, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
1. Applications seeking permission to file additional documents and exemption from filing certified copy of the impugned judgment are allowed.
2. Delay condoned.
3. Issue notice and tag with SLP(Civil) No. 25565 of 2015.
(POOJA SHARMA) (NAND KISHOR) COURT MASTER (SH) COURT MASTER (NSH)
(*Physical appearance given in Court.) 2