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Union of India - Section

Section 55 in The State Bank Of India Act, 1955

55. No proceeding to lie in India against Imperial Bank after appointed day.

- On and from appointed day, no person shall make any claim or demand or take any proceeding in India against the Imperial Bank or a director, officer or other employee thereof in his capacity as such director, officer or employee except insofar as may be necessary for enforcing the provisions of this Act or except insofar as it relates to any offence committed by any such director, officer or employee.