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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in The Information Technology (Procedure And Safeguard For Monitoring And Collecting Traffic Data Or Information) Rules, 2009

(m)"port" or "application port" means a set of software rules which identifies and permits communication between application to application, network to network, computer to computer, computer system to computer system;