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[Cites 0, Cited by 0] [Section 423] [Entire Act]

State of Goa - Subsection

Section 423(2) in Goa Prisons Rules, 2006

(2)Expenditure on Dramatic Performance. - Sundry expenses for dramatic performance including cost of make-up, etc., may be incurred upto an amount fixed by the Superintendent which may not exceed the limits fixed by the Inspector General.