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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(2)(j) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(j)the manner of apportionment of the [amount] [This word was substituted for the Word 'Compensation' by section 5 (xi)(b) of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act, 1979 (Tamil Nadu Act 11 of 1979).] payable under this Act among the persons claiming interest in such [amount] [This word was substituted for the Word 'Compensation ' by section 5 (xi)(b) of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act, 1979 (Tamil Nadu Act 11 of 1979).];