(2)The Finance Committee shall consist of the following members, namely:-(a)the Vice- Chancellor who shall be the Chairman;(b)the Pro-Vice-Chancellor, if any;(c)one member elected by the members of the Senate from among themselves;(d)one member elected by the Members of the Syndicate from among themselves;(e)one member elected by the Members of the Academic Council from among themselves;(f)The Finance Secretary to Government or an officer not below the rank of Joint Secretary nominated by him;(g)the Secretary to Government, Higher Education or an Officer not below the rank of Joint Secretary nominated by him.
