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Patna High Court - Orders

Kameshwar Sharan Kumar & Ors vs The State Of Bihar & Ors on 21 April, 2014

Author: Chakradhari Sharan Singh

Bench: Chakradhari Sharan Singh

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.15152 of 2008
                     ======================================================
                     Ram Briksh Das & Ors
                                                                           .... .... Petitioner/s
                                                        Versus
                     The State of Bihar & Ors
                                                                          .... .... Respondent/s
                     ======================================================
                                                         with
                                    Civil Writ Jurisdiction Case No.15195 of 2008
                     ======================================================
                     Kameshwar Sharan Kumar & Ors
                                                                           .... .... Petitioner/s
                                                        Versus
                     The State of Bihar & Ors
                                                                          .... .... Respondent/s
                     ======================================================
                     Appearance :
                     (In CWJC No.15152 of 2008)
                     For the Petitioner/s     :   Mr. Sunil Kumar

                     For the Respondent/s     :   Mr. (SC7)
                                                  Mr. Kumar Priya Ranjan

                     (In CWJC No.15195 of 2008)
                     For the Petitioner/s  :   Mr. Sunil Kumar
                     For the Respondent/s    : Mr. (GP6)
                                               Mr. Kumar Priya Ranjan

                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
                     SINGH
                     ORAL ORDER

4       21-04-2014

As prayed for on behalf of the respondent-BIADA, put up these matters under the same heading on 28.04.2014 retaining their position.

(Chakradhari Sharan Singh, J) BKS/-