Patna High Court - Orders
Kameshwar Sharan Kumar & Ors vs The State Of Bihar & Ors on 21 April, 2014
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.15152 of 2008
======================================================
Ram Briksh Das & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.15195 of 2008
======================================================
Kameshwar Sharan Kumar & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
Appearance :
(In CWJC No.15152 of 2008)
For the Petitioner/s : Mr. Sunil Kumar
For the Respondent/s : Mr. (SC7)
Mr. Kumar Priya Ranjan
(In CWJC No.15195 of 2008)
For the Petitioner/s : Mr. Sunil Kumar
For the Respondent/s : Mr. (GP6)
Mr. Kumar Priya Ranjan
======================================================
CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
ORAL ORDER
4 21-04-2014As prayed for on behalf of the respondent-BIADA, put up these matters under the same heading on 28.04.2014 retaining their position.
(Chakradhari Sharan Singh, J) BKS/-