Madhya Pradesh High Court
The State Of Madhya Pradesh vs Julfikar Aalam on 11 December, 2018
1 High Court of Madhya Pradesh, Jabalpur Bench at Indore Miscellaneous Criminal Case No.36617/2018 Indore, Dated 11.12.2018 Shri Ramakant Sharma, learned Public Prosecutor for the applicant / State of Madhya Pradesh.
Further fifteen days time is granted to cure the defects, as pointed out by the Office.
(S.K. Awasthi) Judge rcp Digitally signed by Ramesh Chandra Pithwe Date: 2018.12.12 13:36:46 +05'30'