Madhya Pradesh High Court
Giriraj Prasad Gupta vs The State Of Madhya Pradesh on 14 May, 2025
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 MCRC-19853-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 19853 of 2025 (GIRIRAJ PRASAD GUPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 14-05-2025 Shri Atul Jeswani - Advocate for the petitioner. Shri SP Chadar - GA for the State.
Let the Case diary be made available positively on the next date of hearing.
List after two weeks.
(ACHAL KUMAR PALIWAL) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 15-05-2025 11:54:40