Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa Co-operative Societies Rules, 1965

(1)The signature of the applicants on the application for registration of a Society shall be attested by [at least two witnesses of whom one shall be the organiser] [Substituted Orissa Gazette Extraordinary No.500, dated 23.4.1997.].