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[Cites 0, Cited by 8] [Section 16(1)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1)(n) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(n)[ if he has more than two children.] [Clause (n) was added by Maharashtra 44 of 2000, Section 3(a).]