Section 30 in The University of Rajputana (Second Amendment) Act, 1950
30. Insertion of new sections 40 to 46.
- After section 39 of the said Acts, the following new sections shall be inserted, namely:-"40. Registrar not to accept any remunerative work. - The Registrar shall not be offered not shall be accept any remuneration for any work in the University:Provided that noting in this section shall in any way affect his emoluments and conditions of service determined under sub-section (2) of section 14.
