Punjab-Haryana High Court
Kapsons Engineers Pvt Ltd And Ors vs Idfc First Bank Ltd And Others on 26 October, 2021
Bench: M.S.Ramachandra Rao, Karamjit Singh
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
(THROUGH VIDEO CONFERENCING)
CWP-21624-2021 (O&M)
Date of decision: 26.10.2021
Kapsons Engineers Pvt. Ltd. and others
... Petitioner (s)
Versus
IDFC First Bank Limited and others
... Respondents
CORAM: HON'BLE MR. JUSTICE M.S.RAMACHANDRA RAO
HON'BLE MR. JUSTICE KARAMJIT SINGH
Present: Mr. Rajive Maini, Advocate with
Ms. Shriya Maini, Advocate,
Mr., Yashveer Kharb, Advocate and
Mr. Anuj Kapoor, AR,
for the petitioner (s).
Mr. Sanjeev Singh, Advocate,
for the respondent.
*****
M.S.RAMACHANDRA RAO, J. (Oral)
After arguing for sometime, counsel for the petitioner seeks to withdraw the present petition with liberty to avail alternative remedy.
Liberty is granted as sought. Dismissed as withdrawn. No costs.
( M.S.RAMACHANDRA RAO ) JUDGE ( KARAMJIT SINGH ) JUDGE October 26, 2021 Paritosh Kumar Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 27-10-2021 21:39:53 :::