Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 20 in Chandigarh Advertisement Control Order, 1954

20.

The Chief Administrator shall not be liable to any damage caused to any property through the fall of any advertisement board or any appurtenances or fixtures thereof.Advertisement Hoarding