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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4)(ii) in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

(ii)All Seats in University Colleges/Government /Aided colleges and Category A Seats in Unaided Non Minority Institutions offering B.PEd/ U.G.D.PEd Courses shall be reserved in favour of SC/ST/ BC/categories as follows: