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[Cites 0, Cited by 0] [Section 303(1)] [Section 303] [Entire Act]

NCT Delhi - Subsection

Section 303(1)(a) in The Delhi Municipal Corporation Act, 1957

(a)prohibit vehicular traffic in any public street or any portion thereof so as to prevent danger, obstruction or inconvenience to the public or to ensure quietness in any locality;