Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 27 in The Rajasthan Small Causes Courts Ordinance, 1950 27. Seal. - A Court of Small CAuses use a seal of such form and dimensions as are prescribed by the [State Government] [Substituted by Rajasthan Act No. 2 of 1957.].
