Section 11A in The Chandernagore Municipal Corporation Act, 1990
11A. [ Ward Committee. [section 11A inserted by West Bengal Act 9 of 1994.]
(1)Each ward of the Corporation shall have a Ward Committee.](2)The composition and the functions of the Ward Committee shall be such as the State Government may determine by notification.(3)The Councillor elected from a ward shall be the Chairperson of the Ward Committee for that ward.
