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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(1)Every person who constructs a building shall cause every wall to be constructed of:
(a)good whole bricks or stones properly bounded and solidly put together with good jointing material, compounded of good mud, good lime, or good cement and clay and or other suitable and durable material; or
(b)other good, hard and suitable incombustible material, properly and solidly put together.