Orissa High Court
The Executive Officer Junagarh vs Dhurjati Prasad Panigrahi And on 26 February, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
SA No.142 of 1995
The Executive Officer Junagarh Appellant
N.A.C.
Mr. S.N. Mishra, Advocate
-versus-
Dhurjati Prasad Panigrahi and .... Respondents
others
None
CORAM:
MR. JUSTICE A.C. BEHERA
ORDER
Order No. 26.02.2024
21. 1. This Matter is taken up through Hybrid Arrangement (Virtual
/Physical Mode).
2. As prayed for by learned counsel for the appellant, list this appeal on 05.04.2024.
( A.C. Behera ) Judge Jagabandhu Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: PA Reason: Authentication Location: OHC, CUTTACK Date: 26-Feb-2024 14:50:27