Section 5 in The Madhya Pradesh State University Service Rules, 1983
5. Method of recruitment.-
(1)Without prejudice to the provisions of Rule 7, recruitment to the Service after the commencement of these rules, shall be by the following methods, namely :-(a)by direct recruitment,(b)by promotion of persons, holding a lower post which may or may not comprise the Service, to a higher post comprising the Service, and(c)by deputation from the State Government or any organization other than the Universities as the [State Government] may deem fit.(2)The number of persons recruited by various methods under sub-rule (1) shall be in accordance with the percentage shown in Schedule I.(3)Notwithstanding anything to the contrary contained in sub-rules (1) and (2), if in the opinion of the[State Government], the exigencies of Service so require, he may, in consultation with the Commission, adopt such methods of recruitment to the service, other than those prescribed in sub-rule (1) as he may, by an order issued in this behalf, specify.
