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Punjab-Haryana High Court

M/S Mile Stone Mega City Pvt. Ltd. And ... vs State Of Haryana And Others on 2 November, 2021

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                   CHANDIGARH

                                                          RFA No.173 of 2020 (O&M)
                                                          Date of decision: 02.11.2021
M/s Mile Stone Mega City Pvt. Ltd. and others
                                                                       ...Appellant(s)
                                          Versus
State of Haryana and others
                                                                       ...Respondents

CORAM : HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present:     Mr. Jai Vir Yadav, Senior Advocate with
             Mr. Nitish Sharma, Advocate

             Mr. Rajesh K. Sheoran, Advocate,
             Mr. Amit Jain, Advocate,
             Mr. Ajay Jain, Advocate,
             Mr. Gulshan Nandwani, Advocate,
             Mr. Sahil Gupta, Advocate,
             Mr. Sanjay Vashisht, Advocate,
             Mr. Akash Vashisht, Advocate,
             Mr. Sanjay Vij, Advocate,
             Mr. Atul Yadav, Advocate,
             Mr. Ram Darshan Yadav, Advocate,
             Mr. Nipun Vashisht, Advocate,
             Mr. Nilesh Bhardwaj, Advocate,
             Mr. Chetan Salathia, Advocate,
             for the landowners.
             Mr. Shivendra Swaroop, AAG, Haryana.

             Mr. Ashwani Kumar Chopra, Senior Advocate with
             Mr. Pritam Singh Saini, Advocate and
             Mr. Vidul Kapoor, Advocate, for the HSIIDC.

             *****

ANIL KSHETARPAL, J.

For orders, see order of even date passed in Regular First Appeal No.1350 of 2019, titled as Haryana State Industrial Development Corporation (Now Haryana State Industrial and Infrastructure Development Corporation Limited) Vs. Sultan Singh and others.



02.11.2021                                              (ANIL KSHETARPAL)
Parveen                                                        JUDGE
             Whether reasoned/speaking?        Yes/No
             Whether reportable?               Yes/No




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