Punjab-Haryana High Court
M/S Mile Stone Mega City Pvt. Ltd. And ... vs State Of Haryana And Others on 2 November, 2021
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.173 of 2020 (O&M)
Date of decision: 02.11.2021
M/s Mile Stone Mega City Pvt. Ltd. and others
...Appellant(s)
Versus
State of Haryana and others
...Respondents
CORAM : HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Jai Vir Yadav, Senior Advocate with
Mr. Nitish Sharma, Advocate
Mr. Rajesh K. Sheoran, Advocate,
Mr. Amit Jain, Advocate,
Mr. Ajay Jain, Advocate,
Mr. Gulshan Nandwani, Advocate,
Mr. Sahil Gupta, Advocate,
Mr. Sanjay Vashisht, Advocate,
Mr. Akash Vashisht, Advocate,
Mr. Sanjay Vij, Advocate,
Mr. Atul Yadav, Advocate,
Mr. Ram Darshan Yadav, Advocate,
Mr. Nipun Vashisht, Advocate,
Mr. Nilesh Bhardwaj, Advocate,
Mr. Chetan Salathia, Advocate,
for the landowners.
Mr. Shivendra Swaroop, AAG, Haryana.
Mr. Ashwani Kumar Chopra, Senior Advocate with
Mr. Pritam Singh Saini, Advocate and
Mr. Vidul Kapoor, Advocate, for the HSIIDC.
*****
ANIL KSHETARPAL, J.
For orders, see order of even date passed in Regular First Appeal No.1350 of 2019, titled as Haryana State Industrial Development Corporation (Now Haryana State Industrial and Infrastructure Development Corporation Limited) Vs. Sultan Singh and others.
02.11.2021 (ANIL KSHETARPAL)
Parveen JUDGE
Whether reasoned/speaking? Yes/No
Whether reportable? Yes/No
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