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[Cites 0, Cited by 0] [Section 19(8)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(8)(a) in Himachal Pradesh Para-Veterinary Council Act, 2010

(a)whether the proposed Para-veterinary institution or the existing Para-veterinary institution seeking to open a new or higher course of study or training, shall be in a position to offer the minimum standards of Para-veterinary education as prescribed by the Council under section 26 of this Act;