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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(q) in The Coal Mines Regulations, 2017

(q)"discontinued working" means such working in a mine as have been discontinued for any reason and are inaccessible or rendered inaccessible but are likely to be worked again;