Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125] [Entire Act] State of Odisha - Subsection Section 125(1) in The Orissa Development Authorities Act, 1982 (1)In making rules or regulations under Section 123 or 124, a draft of the same shall be published in the Gazette.
