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[Cites 0, Cited by 0] [Section 111(4)] [Section 111] [Entire Act]

State of Andhra Pradesh - Subsection

Section 111(4)(ii) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(ii)the maintenance, management or administration of the educational or other institutions specified in the Second Schedule and the endowments and the properties thereof :