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State of Tamilnadu - Section

Section 6 in The Tamil Nadu Coffee-Stealing Prevention Act, 1878

6. Books to be produced on Police Officer's requisition.

- All books required [to be kept] [The words 'to be kept' were inserted by section 4 the Tamil Nadu Coffee-stealing Prevention (Amendment) Act, 1900 (Tamil Nadu Act II of 1900).] by [sections 5 and 5-A] [The words and figures 'sections 5 and 5 A' were substituted for the word and figure 'section 5' by section 4 the Tamil Nadu Coffee-stealing Prevention (Amendment) Act, 1900 (Tamil Nadu Act II of 1900).] [* * *] [The words 'to be kept by persons purchasing coffee' were repealed by section 4 the Tamil Nadu Coffee-stealing Prevention (Amendment) Act, 1900 (Tamil Nadu Act II of 1900).] shall be produced upon the requisition of any Police Officer, not below the rank of an officer in charge of a police station, generally or specially authorized by any Magistrate to require the production of such books.