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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(8) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(8)"District Council" means the District Council of the Garo Hills Autonomous District constituted under the Assam Autonomous Districts (Constitution of District Councils) Rules, 1951;