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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(5) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(5)The street vendors, identified under the survey who have not completed the age of fourteen years on the date of application, shall not be registered.