Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 73 in The Bihar irrigation Act, 1997 73. Publication of rates of toll. - Notification of the rates of toll and of the places of collection shall be exhibited to public view at every toll house in the Hindi language in Devanagri Script.
