Custom, Excise & Service Tax Tribunal
Cce, Indore vs M/S Man Industries (I) Ltd on 9 February, 2010
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL NEW DELHI PRINCIPAL BENCH - COURT NO. 1 Excise Appeal No. 507 of 2007 CCE, Indore .. Appellant (Rep by Sh. P.K. Singh, SDR) VERSUS M/s Man Industries (I) Ltd. .. Respondent
(Rep. by Ms. Amisha Nayak, Adv.) DATE OF HEARING : 09.02.2010 O R D E R S H E E T At the request of learned DR, time granted to place on record the legible copies of the order as also the documents which are referred to in the order. Stand over to 15.04.2010.
(JUSTICE R.M.S. KHANDEPARKAR) PRESIDENT (RAKESH KUMAR) MEMBER (TECHNICAL) Golay ??
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