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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(10) in Rajasthan Sanskrit University Act, 1998

(10)When a temporary vacancy in the office of the Vice-Chancellor occurs by reason of leave, suspension or otherwise or when a stop-gap arrangement is necessary under sub-section (9), the Register shall forthwith report the matter to the carrying on of the office of Vice-Chancellor by any other Vice-Chancellor of a State University.